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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(n) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(n)payment of security deposit agreed to in writing by an employee and in accordance with any scheme approved previously in writing by the Chief Inspector;