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Bombay High Court

Zenith Metaplast Pvt. Ltd vs Brandz Storm India Marketing Pvt. Ltd on 11 December, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 695 OF 2023

 Zenith Metaplast Pvt. Ltd.                                ....APPLICANT
            V/S
 Brandz Storm India Marketing Pvt. Ltd.                 ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 11th December, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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