Bombay High Court
Zenith Metaplast Pvt. Ltd vs Brandz Storm India Marketing Pvt. Ltd on 11 December, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 695 OF 2023
Zenith Metaplast Pvt. Ltd. ....APPLICANT
V/S
Brandz Storm India Marketing Pvt. Ltd. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 11th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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