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State of Mizoram - Section

Section 113 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

113. Demand for grants.

(1)A separate demand shall be made in respect of grant proposed for each section of the District Council.
(2)Each demand shall contain first, a statement of the total grant proposed and then a statement of the detailed estimate under each grant, divided into items.
(3)Subject to the provisions of these rules, the District Council Budget shall be prepared and presented with necessary adaptations under the heads, sub-heads, minor heads, etc., in the form shown in Appendix I. A copy of such Budget shall be supplied to the members at least seven days before the day on which the District Council Budget is presented.