[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 507 in Indian Telegraph Rules, 1951
507. Temporary connections.
- The Telegraph Authority may provide temporary telex connections up to a maximum period of [three years] [Substituted for the words two years by G.S.R. 679(E), dated 20th June, 1984 Rule 2 (w.e.f. 30th June, 1984).]. The rental chargeable for such connections shall be as follows :| Every quarter orpart up to a maximum period of[three years] [Substituted for the words two years by G.S.R. 679(E), dated 20th June, 1984 Rule 2 (w.e.f. 30th June, 1984).] | One and a halftime the quarterly rental as for a regular connection for eachquarter or part. |