Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Assam - Subsection Section 21(3) in Assam Yoga Council Act, 2018 (3)Institutions desirous of being accredited should apply to the competent authority in the pro forma prescribed with an application fees as per norms of this Act and rules made thereunder.
