Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005

5. Secretary of the Committee.

- The Secretary of the Commission shall be the ex-officio Secretary to the Committee. He shall not be eligible for any extra remuneration on account of this additional work.