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Patna High Court - Orders

Rita Devi And Anr vs The State Of Bihar And Ors on 22 August, 2024

Author: Harish Kumar

Bench: Harish Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.7859 of 2018
                  ======================================================
                  Rita Devi and Anr.

                                                                              ... ... Petitioner/s
                                                     Versus
                  The State Of Bihar and Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :      None
                  For the Respondent/s    :      Mr. Rishi Raj Sinha, SC-19
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR
                                        ORAL ORDER

2    22-08-2024

None appears on behalf of the petitioner, learned Advocate for the State is present.

2. Irrespective of the fact that the counter affidavit has been filed way back on 02.05.2023, negating the claim of the petitioner, till date there is no response on behalf of the petitioner.

3. Considering the fact that there is none to represent the petitioner, re-notify this case on 29.08.2024.

(Harish Kumar, J) durgesh/-

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