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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

(c)offer inducement of any other kind, for the purpose of promoting the use or sale of infant milk substitutes or [feeding bottles or infant foods] [[ Substituted by Act 38 of 2003, Section 4, for " feeding bottles" (w.e.f.
1.1.2004).]].