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Supreme Court - Daily Orders

Sonal Kanodia vs Ram Gupta on 4 August, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia

     ITEM NO.16                              COURT NO.2                 SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28655/2023

     (Arising out of impugned final judgment and order dated 20-02-2023
     in FAO (COMM) No. 43/2023 passed by the High Court Of Delhi At New
     Delhi)

     SONAL KANODIA                                                       Petitioner(s)

                                                    VERSUS

     RAM GUPTA & ANR.                                                    Respondent(s)

     ( IA No.143717/2023-CONDONATION OF DELAY IN FILING and IA
     No.143720/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 04-08-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)                 Mr. Akhil Sharma, Adv.
                                       Mr. Dhananjay Kumar, Adv.
                                       Ms. Shreenidhi, Adv.
                                       Ms. Anuja Pandit, Adv.
                                       Mr. Ronak Baid, Adv.
                                       Mr. Shashank Shekhar, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We are not inclined to interfere with the impugned judgment. The special leave petition is dismissed. Signature Not Verified Pending application stands disposed of.

Digitally signed by
NEETA SAPRA
Date: 2023.08.04
16:27:47 IST
Reason:


     (RASHMI DHYANI PANT)                                             (POONAM VAID)
        COURT MASTER                                                  COURT MASTER