Supreme Court - Daily Orders
Sonal Kanodia vs Ram Gupta on 4 August, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.16 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28655/2023
(Arising out of impugned final judgment and order dated 20-02-2023
in FAO (COMM) No. 43/2023 passed by the High Court Of Delhi At New
Delhi)
SONAL KANODIA Petitioner(s)
VERSUS
RAM GUPTA & ANR. Respondent(s)
( IA No.143717/2023-CONDONATION OF DELAY IN FILING and IA
No.143720/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 04-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Akhil Sharma, Adv.
Mr. Dhananjay Kumar, Adv.
Ms. Shreenidhi, Adv.
Ms. Anuja Pandit, Adv.
Mr. Ronak Baid, Adv.
Mr. Shashank Shekhar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment. The special leave petition is dismissed. Signature Not Verified Pending application stands disposed of.
Digitally signed by NEETA SAPRA Date: 2023.08.04 16:27:47 IST Reason: (RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER