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State of Assam - Section

Section 5 in The Assam Court-Fees (Amendment) Act, 1950

5. Amendment of Schedule I. Article 6.

- In the third column in Article 6 in the same Schedule to the principal Act,-
(a)for the words "four annas", opposite Clause (a) in the second column, the words "eight annas" shall be substituted; and
(b)or the words "eight annas" opposite the first item in Clause (b) in the second column, the words "one rupee" shall be substituted, and for the words "one rupee" opposite the second item in that clause, the words "two rupees" shall be substituted.