Section 6(1)(viii) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(viii)the amount of cash and bank balances taken over by the Government under sub-clause (a) of clause (iv) of sub- section (1) of Section 5;

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