Delhi High Court - Orders
Dr Ambedkar Primary Teachers Training ... vs National Council For Teacher Education ... on 20 February, 2024
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~31 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 234/2024
DR AMBEDKAR PRIMARY TEACHERS TRAINING
INSTITUTE .... Petitioner
Through: Mr. Sanjay Sharawat, Adv.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION &
ANR. ..... Respondents
Through: Mr. Anuj Kapoor, SC for
NCTE
+ W.P.(C) 305/2024
GOBINDAPUR ACADEMIC PTTI .... Petitioner
Through: Mr. Sanjay Sharawat, Adv.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION &
ANR. ..... Respondents
Through: Mr. Anuj Kapoor, SC for
NCTE
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 20.02.2024
1. Mr. Sanjay Sharawat submits that he does not seek to file any rejoinder to the counter affidavit of the respondents.
2. Accordingly, list for disposal at the end of the Board on 14 March 2024.
C.HARI SHANKAR, J FEBRUARY 20, 2024/dsn Click here to check corrigendum, if any This is a digitally signed order.
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