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[Cites 1, Cited by 1]

Punjab-Haryana High Court

The State Of Punjab And Others vs Bakhtaur Singh And Others on 22 January, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

                                          RFA No.3006 of 1993

                                          Date of Decision: 22.1.2009

The State of Punjab and others
                                                      ..Appellants.

Vs.

Bakhtaur Singh and others
                                                      ...Respondents.


CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:    Mr.Manohar Lall, Addl.AG Punjab for the appellants.

            Mr.S.N.Saini, Advocate for the respondents.

RAKESH KUMAR JAIN, J.

For orders see separate detailed order passed in RFA No.3003 of 1993 titled as The State of Punjab and others Vs. Gurbax Singh.

(Rakesh Kumar Jain) 22.1.2009 Judge Meenu