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Gauhati High Court

National Insurance Co. Ltd vs Madan Ch. Deka And Anr on 26 May, 2023

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                     Page No.# 1/3

GAHC010104222023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1303/2023

            NATIONAL INSURANCE CO. LTD.
            A COMPANY REGISTERED AND INCORPATED UNDER THE COMPANIES
            ACT, 1956 HAVING ITS REGISTERED OFFICE AT 3, MIDDLETON STREET,
            KALKATA-700071 AND ONE OF ITS REGIONAL OFFICE AT G.S.ROAD,
            BHANGAGARH, REPRESENTED BY ITS REGIONAL MANAGER,
            GUWAHATI, ASSAM.



            VERSUS

            MADAN CH. DEKA and ANR
            RESIDENT OF VILL. KAHILIPARA, P.S.DISPUR, GUWAHATI, DIST. KAMRUP,
            ASSAM.

            2:SMT. PUTULI DEKA

             RESIDENT OF VILL. KAHILIPARA
             P.S.DISPUR
             GUWAHATI
             DIST. KAMRUP
             ASSAM

Advocate for the Petitioner   : MR.B C DAS

Advocate for the Respondent : MR. S K SANGANERIA




             Linked Case : MACApp./155/2012

            ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
                                                                  Page No.# 2/3

HAVING ITS REGISTERED OFFICE AT ICICI BANK TOWERS
BANDRA KURLA COMPLEX
MUMBAI-400051 AND ITS ZONAL OFFICE AT 7TH FLOOR
APEEJAY HOUSE
15
PARK STREET
KOLKATA-700016 AND ITS BRANCH OFFICE AT MAYUR GARDEN
G.S. ROAD
BHANGAGARH
GUWAHATI-781005
REPRESENTED BY THE BRANCH MANAGER
GUWAHATI BRANCH OFFICE


VERSUS

PANTI SAIKIA and 2 ORS
W/O SRI LALIT SAIKIA
VILL. BARTHEKERABARI
 P.S. MANGALDAI
 P.S. MANGALDAI
 DIST. DARRNG

2:MD. MAFIJUR RAHMAN

S/O LATE SIRAJUDDIN AHMED
VILL. DEPOTA
P.S. TEZPUR
DIST. SONITPUR
ASSAM OWNER OF VEHICLE NO. AS-12-A-4489 BUS
3:MD. NUR HUDA

S/O MD. SAMSUDDIN AHMED
VILL. NO.1 CHATAI CHAPORI
P.S.TEJPUR
DIST. SONITPUR
ASSAM DRIVER OF VEHICLE NO. AS-12-A-4489BUS
------------
Advocate for : MR.I ALAM
Advocate for : MISS.N DAS appearing for PANTI SAIKIA and 2 ORS
                                                                Page No.# 3/3

                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                       ORDER

Date : 26.05.2023 List the matter on 02.06.2023.

JUDGE Comparing Assistant