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[Cites 1, Cited by 0]

Madhya Pradesh High Court

R.B.Shrivastava vs State Of M.P. on 10 February, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH CRA No.445/2013 (R.B.SHRIVASTAVA VS. STATE OF M.P.) Through Video Conferencing Gwalior, Dated : 10/02/2022 Shri D.P.Singh, learned counsel for the appellant. Shri Ajay Chaturvedi, learned counsel for the State (SPE). List this case alongwith CRA No.429/2013.


                                                                       (G.S. Ahluwalia)
Pj'S/-                                                                       Judge
  Digitally signed by
  PRINCEE BARAIYA
  Date: 2022.02.10
  14:27:59 -08'00'