Madhya Pradesh High Court
R.B.Shrivastava vs State Of M.P. on 10 February, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH CRA No.445/2013 (R.B.SHRIVASTAVA VS. STATE OF M.P.) Through Video Conferencing Gwalior, Dated : 10/02/2022 Shri D.P.Singh, learned counsel for the appellant. Shri Ajay Chaturvedi, learned counsel for the State (SPE). List this case alongwith CRA No.429/2013.
(G.S. Ahluwalia)
Pj'S/- Judge
Digitally signed by
PRINCEE BARAIYA
Date: 2022.02.10
14:27:59 -08'00'