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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(b) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(b)where such an appeal is made, on the day next following the day on which the decision of the State Marketing Officer is given.