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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(10) in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021

(10)Cattle upto eight months of pregnancy shall be transported:Provided adequate safety measures like proper paddig and sufficient space with vehicle speed limit of 20 km per hour shall be followed.