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Chattisgarh High Court

Adalat Prasad Dubey vs State Of Chhattisgarh on 10 July, 2024

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                   WPS No. 2093 of 2024
                  Adalat Prasad Dubey Versus State Of Chhattisgarh



10.07.2024               Ms. Juhi Anguria, Advocate for the petitioner.

                         Mr. Rishabh Bisen, Panel Lawyer for the State.

                          Mr. Raj Kumar Gupta, Advocate for the respondent No. 5.

Heard.

Learned counsel for the respondents prays for and is granted four weeks' time to file reply/return thereafter, further two weeks' time is granted to file rejoinder.

List this case immediately after six weeks.

Sd/-

(Sachin Singh Rajput) Judge S. Bhilwar/Abhigya. S