Chattisgarh High Court
Adalat Prasad Dubey vs State Of Chhattisgarh on 10 July, 2024
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2093 of 2024
Adalat Prasad Dubey Versus State Of Chhattisgarh
10.07.2024 Ms. Juhi Anguria, Advocate for the petitioner.
Mr. Rishabh Bisen, Panel Lawyer for the State.
Mr. Raj Kumar Gupta, Advocate for the respondent No. 5.
Heard.
Learned counsel for the respondents prays for and is granted four weeks' time to file reply/return thereafter, further two weeks' time is granted to file rejoinder.
List this case immediately after six weeks.
Sd/-
(Sachin Singh Rajput) Judge S. Bhilwar/Abhigya. S