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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Mizoram - Subsection

Section 165(1)(b) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(b)it bears any mark by which the voter can be identified other than the name of the candidate written by the voter in the manner provided by Rule 158.