Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax ... vs Montage Enterprises Pvt. Ltd. on 26 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.15 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35272/2018
(Arising out of impugned final judgment and order dated 06-11-2017
in ITA No. 892/2016 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL-3) Petitioner(s)
VERSUS
MONTAGE ENTERPRISES PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.146309/2018-CONDONATION OF DELAY
IN FILING)
Date : 26-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Tushar Mehta, SG
Ms. Meenakshi Grover, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. D.L. Chidanand, Adv.
Mr. Vinay Kumar Yadav, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.10.26 16:55:06 IST Reason: