Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(2) in Maharashtra State Co-operative Tribunal Regulations, 1962 (2)No inspection of any records of the Tribunal shall be allowed by the Registrar except in the presence of an officer of the Tribunal.
