Kerala High Court
Chithra R vs Shri Ashok Kumar Singh on 21 October, 2014
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
THURSDAY, THE 20TH DAY OF NOVEMBER 2014/29TH KARTHIKA, 1936
Con.Case(C).No. 1148 of 2014 (S) IN WP(C).27475/2014
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(AGAINST THE INTERIM ORDER IN WP(C) NO. 27475/2014 OF HIGH COURT OF
KERALA DATED 21.10.2014)
PETITIONER/WRIT PETITIONER:
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CHITHRA R., AGED 43 YEARS,
W/O.T V ARAVINDAKSHAN, BACTERIOLOGIST,
QUALITY CONTROL DISTRICT LAB, KERALA WATER AUTHORITY,
KOLLAM-691001
BY ADVS.SRI.M.R.ANISON
SMT.V.BHARGAVI (PANANGAD)
RESPONDENT(S):
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1. SHRI ASHOK KUMAR SINGH,
I AS, MANAGING DIRECTOR , KERALA WATER AUTHORITY
JALA BHAVAN, THIRUVANANTHAPURAM - 695 033.
2. SHRI S RAJAN
CHIEF ENGINEER(CR)KERALA WATER AUTHORITY
THIRUVANANTHAPURAM-695033
R BY SRI.GEORGE MATHEW
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 20-11-2014, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No. 1148 of 2014 (S)
APPENDIX
PETITIONER(S)' ANNEXURE:
ANNEXURE A1: A TRUE COPY OF INTERIM ORDER DATED 21.10.2014 IN W.P.(C)
NO.27475/2014 OF THIS HON'BLE COURT.
ANNEXURE A2: A TRUE COPY OF THE ORDER BEARING NO.
KWA/JB/E7/6424/2012 DATED 27.10.2014 ISSUED BY THE 1ST
RESPONDENT.
ANNEXURE A3: A TRUE COPY OF THE ORDER BEARING NO.
KWA/JB/E7/6424/2012 DATED 27.10.2014 ISSUED BY THE 2ND ``
RESPONDENT.
RESPONDENT(S)' ANNEXURE: NIL
/TRUE COPY/
P.A. TO JUDGE
AK
DAMA SESHADRI NAIDU, J.
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C.O.C. (C) No. 1148 of 2014
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Dated this the 20th day of November, 2014
JUDGMENT
It is reported by both the learned counsel for the petitioner and the respondent that the interim direction issued on 21.10.2014 has been complied with. Recording the said submission, this Court closes the contempt case as having not survived for consideration.
DAMA SESHADRI NAIDU JUDGE DMR/-