Gauhati High Court
Xtra Freight Forwarder vs The Union Of India And 6 Ors on 28 August, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/2
GAHC010180532023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4693/2023
XTRA FREIGHT FORWARDER
A PARTNERSHIP FIRM,
REPRESENTED BY SRI ANIL BAREJA,
AGE 55, D- 246, GROUND FLOOR,
GALI NO. 10, NEAR METRO STATION,
LAXMI NAGAR, NEW DELHI- 110092.
VERSUS
THE UNION OF INDIA AND 6 ORS.
REPRESENTED BY THE SECRETARY,
MINISTRY OF RAILWAY, RAIL BHAWAN,
RAISINA ROAD, NEW DELHI- 110001.
2:THE PRINCIPAL CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
KAMRUP(M)
PIN- 781011.
3:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
PIN- 781011.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
RANGIA
ASSAM
PIN- 781354.
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5:THE RAILWAY BOARD
REPRESENTED BY THE EXECUTIVE DIRECTOR (FREIGHT MARKETING)
MALIGAON
GUWAHATI
ASSAM.
PIN- 781011.
6:THE SENIOR DIVISIONAL COMMERCIAL MANAGER
NORTH EAST FRONTIER RAILWAY
RANGIYA
ASSAM
PIN- 781354
Advocate for the Petitioner : MR P BHARDWAJ
Advocate for the Respondent : DY.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 28.08.2023 There is no representation on behalf of the petitioner today on call. Mr. K.K. Parasar, learned Central Government Counsel [CGC] for all the respondents has submitted that he has received the necessary instructions for filing of the counter affidavit and has prayed for 3 [three] weeks' time.
The prayer is allowed.
List the case after 3 [three] weeks.
The interim order passed earlier, for ends of justice, shall continue till the next date of listing.
JUDGE Comparing Assistant