Orissa High Court
M/S. Arss Damoh Hirapur Tolls vs Republic Of India (Cbi) & Others .... ... on 22 February, 2024
Author: A.K. Mohapatra
Bench: A.K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2091 of 2022
M/s. ARSS Damoh Hirapur Tolls .... Petitioners
Private Ltd. & others
Mr. Tushar Kumar Mishra, Advocate
-versus-
Republic of India (CBI) & others .... Opposite Parties
Mr. Sarthak Nayak, Advocate for CBI
Ms. Pratyusha Naidu, Advocate for O.P.-3
CORAM:
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 22.02.2024
05. 1. This matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. As agreed by learned counsels appearing for the parties, list this matter on 07.03.2024.
( A.K. Mohapatra ) Judge Anil Signature Not Verified Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 26-Feb-2024 17:11:51