Gauhati High Court
Abdul Basit Tapadar vs Swapan Namasudra And 7 Ors on 25 March, 2022
Bench: Sudhanshu Dhulia, Sanjay Kumar Medhi
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GAHC010059352022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/111/2022
ABDUL BASIT TAPADAR
CHAIRMAN, KANISHAIL, JABAINPUR COOPERATIVE SOCIETIES LTD.,
KARIMGANJ, ASSAM
VERSUS
SWAPAN NAMASUDRA AND 7 ORS.
S/O- LATE SUNIL NAMASUDRA, R/O VILLAGE- TELIKHALER, P.O-
TELIKHALER ROAD, DIST- KARIMGANJ, ASSAM, PIN-78871
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF COOPERATION
DISPUR- 781006
3:THE JOINT REGISTRAR
OF COOPERATIVE SOCIETIES (G)
ASSAM KHANAPARA
GHY- 22.
4:THE ZONAL JOINT REGISTRAR
OF COOPERATIVE SOCIETIES
SILCHAR ZONE
KARIMGANJ
ASSAM
5:THE ASSISTANT REGISTRAR
OF COOPERATIVE SOCIETIES
KARIMGANJ
ASSAM
6:THE DEPUTY REGISTRAR
OF COOPERATIVE SOCIETIES
KARIMGANJ
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ASSAM
7:THE CHAIRMAN
KANISHAIL
JABAINPUR COOPERATIVE SOCIETIES LTD.
KARIMGANJ
ASSAM
8:BARINDRA KUMAR BAISHNAB
I/C SECRETARY
KANISHAIL
JABAINPUR COOPERATIVE SOCIETIES LTD.
KARIMGANJ
ASSA
Advocate for the Petitioner : MR. S ROY
Advocate for the Respondent : SC, CO OP
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE SANJAY KUMAR MEDHI 25-03-2022 Heard Mr. M.H. Laskar, learned counsel for the appellant. Also heard Mr. S.K. Talukdar, learned standing counsel, Cooperation Department, for the respondent Nos.2 to 7.
List again on 28.03.2022 showing the name of Mr. J.M.A. Choudhury, learned counsel appearing for the respondent No.1/writ petitioner in the cause list.
JUDGE CHIEF JUSTICE Comparing Assistant