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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(1)(ii) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(ii)a statement of valuation of lands, trees, etc. to be exchanged showing the compensation to be given to or received by the holders concerned;