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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(v) in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973

(v)The total income of whose parents/guardian does not exceed Rs. 12,000 per annum, and produce a certificate to that effect from the District Magistrate of the District of his residence.