Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(5)(b) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(b)no statute passed by the Council shall have validity unless it is assented to by the Chancellor.