Punjab-Haryana High Court
Bikramjeet Singh vs State Of Punjab And Ors on 17 December, 2014
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
Crl. Misc. No. M-42399 of 2014 (O&M)
Date of decision : 17.12.2014
Bikramjit Singh ....Petitioners
versus
State of Punjab and another ...Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
Present: Mr A.S. Manaise, Advocate
for the petitioners
Mr. Daljeet Singh Virk, AAG, Punjab
Mr. Gagandeep Singh, Advocate
for respondent No. 2
****
RITU BAHRI , J. (Oral)
For orders, see Crl. Misc. No. M-26885 of 2014 titled as Charan Singh and others v. State of Punjab and others, decided on even date.
17.12.2014 (RITU BAHRI) G Arora JUDGE GAURAV 2014.12.23 11:06 I attest to the accuracy and integrity of this document