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Himachal Pradesh High Court

Himachal Pradesh State Cooperative ... vs Satya Prakash Sharma on 9 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Himachal Pradesh State Cooperative Marketing and Consumer Federation Limited (HIMFED) .

Versus Satya Prakash Sharma CWP No.830 of 2019 09.03.2022 Present: Mr. Vijay Singh Thakur, Advocate, for the petitioner.

Mr. Harish Sharma, Advocate, for the respondent.

r to List on 24.03.2022.

(Mohammad Rafiq) Chief Justice (Jyotsna Rewal Dua) Judge March 09, 2022 (Bhardwaj) ::: Downloaded on - 10/03/2022 20:12:01 :::CIS