Himachal Pradesh High Court
Himachal Pradesh State Cooperative ... vs Satya Prakash Sharma on 9 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Himachal Pradesh State Cooperative Marketing and Consumer Federation Limited (HIMFED) .
Versus Satya Prakash Sharma CWP No.830 of 2019 09.03.2022 Present: Mr. Vijay Singh Thakur, Advocate, for the petitioner.
Mr. Harish Sharma, Advocate, for the respondent.
r to List on 24.03.2022.
(Mohammad Rafiq) Chief Justice (Jyotsna Rewal Dua) Judge March 09, 2022 (Bhardwaj) ::: Downloaded on - 10/03/2022 20:12:01 :::CIS