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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(a) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(a)for education outside India for any academic, technical, professional or vocational course beyond the High School stage or a course of military education in any Sainik School or military academy below the High School stage,