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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(2)(k) in Assam Yoga Council Act, 2018

(k)the procedure to be followed by the Council in :
(i)conducting an enquiry under clause (c) of sub-section (2) of section 23;
(ii)disposing of appeals from the decision of the Registrar preferred under section 26;