Bombay High Court
Dr. Subir Kumar Banerjee And Ors vs Mrs. Neetu Singh And Ors on 20 December, 2019
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
Priya Soparkar 1 11 wp 11994-19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.11994 OF 2019
Dr.Subir Kumar Banerjee and ors. ... Petitioners
V/s.
Mrs.Neetu Singh and ors. ... Respondents
---
Mr.R.V.Pai with Mr.A.R.Pai, Ms.N.N.Thakkar, Mr.Akshay Pai,
Ms.Nikita Dharamshi, Mr.Vinay Carlo i/by Mrs.B.R.Pai
Advocate for the Petitioners.
Mr.P.S.Dani, Senior Advocate with Mr.Dhirendra Sinha
i/by M/s Vidhi Partners, Advocate for Respondent Nos.1
to 4.
Mr.P.V.Nelson Rajan, AGP for the Respondent-State.
---
CORAM : UJJAL BHUYAN, J.
DATE : DECEMBER 20, 2019. P.C.:-
1. Heard Mr.R.V. Pai, learned senior counsel for the petitioners; and Mr.P.S.Dani, learned senior counsel for respondent Nos.1 to 4.
2. Arguments concluded.
3. Order dictated separately.
(UJJAL BHUYAN, J.) ....
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