Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 12 December, 2022
Author: Manmohan
Bench: Manmohan
$~22 to 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022 & C.M.Nos.30294-30296/2022
GODADDY.COM LLC ..... Appellant
Through: Mr.Darpan Wadhwa, Sr.Advocate
with Mr.Alipak Banerjee, Ms.Shweta
Sahu and Mr.Brijesh Ujjainwal,
Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat and
Mr.Alexander Mathai Paikaday,
Advocates.
Ms.Shwetasree Majumder with
Mr.Aditya Verma and Ms.Devyani
Nath, Advocates.
+ FAO(OS) (COMM) 174/2022 & C.M.Nos.30300-30302/2022
ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
..... Appellants
Through: Mr.Dayan Krishnan, Sr.Advocate
with Mr.Alipak Banerjee and
Ms.Shweta Sahu, Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat and
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.12.2022
18:15:08
Mr.Alexander Mathai Paikaday,
Advocates.
Ms.Shwetasree Majumder with
Mr.Aditya Verma and Ms.Devyani
Nath, Advocates.
+ FAO(OS) (COMM) 209/2022 & C.M.Nos.35847/2022, 35849/2022
SNAPDEAL LIMITED ..... Appellant
Through: Ms.Shwetasree Majumder with
Mr.Aditya Verma and Ms.Devyani
Nath, Advocates.
versus
GODADDY.COM, LLC AND OTHERS ..... Respondents
Through: Mr.Dayan Krishnan, Sr.Advocate
with Mr.Alipak Banerjee and
Ms.Shweta Sahu, Advocates for R-1
to 4, 10, 23, 26 and 31.
Mr.Apoorv Kurup, CGSC with
Ms.Damini Garg, Advocate for R-33.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 12.12.2022 Ms.Shwetashree Majumder, learned counsel for the Snapdeal Private Limited has joined the proceedings by way of online video link as she is unwell. However, due to technical issues, learned counsel for the opposite side are not able to hear her.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2022 18:15:08In the interest of justice, re-notify on 21st December, 2022.
MANMOHAN, J SAURABH BANERJEE, J DECEMBER 12, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2022 18:15:08