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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 12 December, 2022

Author: Manmohan

Bench: Manmohan

                              $~22 to 24
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    FAO(OS) (COMM) 173/2022 & C.M.Nos.30294-30296/2022
                                   GODADDY.COM LLC                                  ..... Appellant
                                                  Through:   Mr.Darpan Wadhwa, Sr.Advocate
                                                             with Mr.Alipak Banerjee, Ms.Shweta
                                                             Sahu and Mr.Brijesh Ujjainwal,
                                                             Advocates.

                                                  versus

                                   SNAPDEAL PRIVATE LIMITED AND ORS             ..... Respondents
                                                  Through:   Mr.Harish Vaidyanathan Shankar,
                                                             CGSC with Mr.Srish Kumar Mishra,
                                                             Mr.Sagar Mehlawat and
                                                             Mr.Alexander Mathai Paikaday,
                                                             Advocates.
                                                             Ms.Shwetasree Majumder with
                                                             Mr.Aditya Verma and Ms.Devyani
                                                             Nath, Advocates.

                              +    FAO(OS) (COMM) 174/2022 & C.M.Nos.30300-30302/2022
                                   ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
                                                                                   ..... Appellants
                                                  Through:   Mr.Dayan Krishnan, Sr.Advocate
                                                             with Mr.Alipak Banerjee and
                                                             Ms.Shweta Sahu, Advocates.

                                                  versus

                                   SNAPDEAL PRIVATE LIMITED AND ORS              ..... Respondents
                                                  Through:   Mr.Harish Vaidyanathan Shankar,
                                                             CGSC with Mr.Srish Kumar Mishra,
                                                             Mr.Sagar Mehlawat and


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:13.12.2022
18:15:08
                                                                       Mr.Alexander Mathai Paikaday,
                                                                      Advocates.
                                                                      Ms.Shwetasree Majumder with
                                                                      Mr.Aditya Verma and Ms.Devyani
                                                                      Nath, Advocates.

                              +     FAO(OS) (COMM) 209/2022 & C.M.Nos.35847/2022, 35849/2022
                                    SNAPDEAL LIMITED                                      ..... Appellant
                                                         Through:     Ms.Shwetasree Majumder with
                                                                      Mr.Aditya Verma and Ms.Devyani
                                                                      Nath, Advocates.

                                                         versus

                                    GODADDY.COM, LLC AND OTHERS                         ..... Respondents
                                                         Through:     Mr.Dayan Krishnan, Sr.Advocate
                                                                      with Mr.Alipak Banerjee and
                                                                      Ms.Shweta Sahu, Advocates for R-1
                                                                      to 4, 10, 23, 26 and 31.
                                                                      Mr.Apoorv Kurup, CGSC with
                                                                      Ms.Damini Garg, Advocate for R-33.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                         ORDER

% 12.12.2022 Ms.Shwetashree Majumder, learned counsel for the Snapdeal Private Limited has joined the proceedings by way of online video link as she is unwell. However, due to technical issues, learned counsel for the opposite side are not able to hear her.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2022 18:15:08

In the interest of justice, re-notify on 21st December, 2022.

MANMOHAN, J SAURABH BANERJEE, J DECEMBER 12, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2022 18:15:08