Allahabad High Court
Satya Prakash Dwivedi vs Munna Alias Chandrabhan Yadav And 4 ... on 22 August, 2019
Author: Virendra Kumar Srivastava
Bench: Virendra Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- FIRST APPEAL FROM ORDER No. - 3182 of 2017 Appellant :- Satya Prakash Dwivedi Respondent :- Munna Alias Chandrabhan Yadav And 4 Others Counsel for Appellant :- Hanuman Prasad Dube Counsel for Respondent :- Rajendra Kumar Hon'ble Virendra Kumar Srivastava, J.
Learned counsel for the appellant is present.
No one is present for the respondent's side.
As per office report respondent no. 3, is represented by Sri Kuldip Shanker Amist, Advocate and respondent no. 5, is presented by Sri Rajendra Kumar, Advocate. No one has put his appearance on behalf of rest respondents and the notices sent to them by R.P.A.D has not been received back.
Let a fresh notice be issued by R.P.A.D as well as by ordinary post to respondent nos. 1, 2 & 4.
Steps be taken within seven days.
List on 14th October, 2019, showing the name of Sri Kuldip Shanker Amist, Advocate, as counsel for respondent no. 3.
Order Date :- 22.08.2019.
Vinod.