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Allahabad High Court

Satya Prakash Dwivedi vs Munna Alias Chandrabhan Yadav And 4 ... on 22 August, 2019

Author: Virendra Kumar Srivastava

Bench: Virendra Kumar Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 
Case :- FIRST APPEAL FROM ORDER No. - 3182 of 2017
 
Appellant :- Satya Prakash Dwivedi
 
Respondent :- Munna Alias Chandrabhan Yadav And 4 Others
 
Counsel for Appellant :- Hanuman Prasad Dube
 
Counsel for Respondent :- Rajendra Kumar
 
Hon'ble Virendra Kumar Srivastava, J.
 

Learned counsel for the appellant is present.

No one is present for the respondent's side.

As per office report respondent no. 3, is represented by Sri Kuldip Shanker Amist, Advocate and respondent no. 5, is presented by Sri Rajendra Kumar, Advocate. No one has put his appearance on behalf of rest respondents and the notices sent to them by R.P.A.D has not been received back.

Let a fresh notice be issued by R.P.A.D as well as by ordinary post to respondent nos. 1, 2 & 4.

Steps be taken within seven days.

List on 14th October, 2019, showing the name of Sri Kuldip Shanker Amist, Advocate, as counsel for respondent no. 3.

Order Date :- 22.08.2019.

Vinod.