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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(d) in The National Housing Bank Act, 1987

(d)has, for any reason, been removed or dismissed from the service of-
(i)the Government, or
(ii)the Reserve Bank, the State Bank or any other bank, or
(iii)any public financial institution, or state financial corporation, or
(iv)any other corporation owned or controlled by the Government.