Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 6 in The Goa, Daman and Diu Administrative Tribunal Regulation, 1971 6. As amongst the members of a Bench the cases would be distributed on the basis of lot to be drawn by the Registrar in open courts.
