Supreme Court - Daily Orders
K.C.Subramanyam(D)Lrs vs Oriental Insurance Co. Ltd. on 20 January, 2014
P
ITEM NO.54 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5112/2013
(From the judgement and order dated 12/07/2012 in MFA No.2596/2007 of the
HIGH COURT OF KARNATAKA AT BANGALORE)
K.C.SUBRAMANYAM(D)LRS Petitioner(s)
VERSUS
ORIENTAL INSURANCE CO. LTD. AND ANR. Respondent(s)
(With prayer for interim relief)
Date: 20/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. GOKHALE
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Mr. S.N. Bhat,Adv.
For Respondent(s) Mr. Rajesh Kumar Gupta,Adv.
UPON hearing counsel the Court made the following
O R D E R
List this matter for final disposal on a non-miscellaneous day in the first week of April, 2014.
(A.S. BISHT) (SNEH LATA SHARMA)
A.R.-CUM-P.S. COURT MASTER