Supreme Court - Daily Orders
Haneef @ Muda vs The State Of Uttarakhand on 28 September, 2018
ITEM NO.12 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Criminal Appeal No(s). 309/2018
HANEEF @ MUDA Appellant(s)
VERSUS
THE STATE OF UTTARAKHAND Respondent(s)
Date : 28-09-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr Sanjay Kumar Dubey, Adv.
Mr Satyendra Kumar Srivastav, Adv.
Ms Shuchi Singh, Adv.
Mr Krishna Kant Dubey, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR
For Respondent(s)
Mr Krishnam Mishra, Adv.
Mr. Jatinder Kumar Bhatia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Await original records. Reminder be issued.
List again on 16.11.2018.
KAPIL MEHTA Registrar 28.09.2018 hj Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.10.05 17:21:01 IST Reason: