M/S Growmed Pharmaceuticals vs State Of Bihar Thru.Princ.Sec. on 4 August, 2009

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Patna High Court - Orders

M/S Growmed Pharmaceuticals vs State Of Bihar Thru.Princ.Sec. on 4 August, 2009

Author: C.M. Prasad

Bench: C.M. Prasad

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CR. WJC No.295 of 2009
                          M/S GROWMED PHARMACEUTICALS
                                          Versus
                          STATE OF BIHAR THRU.PRINC.SEC.
                                        -----------

3.   04.08.2009

Heard on the question of maintainability.

This writ petition is held to be maintainable. As prayed for, three weeks' time is allowed to the respondents for filing counter affidavit.

List on 26.08.2009.

In the meantime, the proceeding before the court below shall remain stayed.

(C.M. Prasad, J.) Ravi/-