Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(a) in Copies of records Etc. Rules

(a)copies of the following certificates to the families of deceased Indian Military personnel, when such certificates are required in connection with the Investigation of their family pension claims :-
(i)death certificate;
(ii)birth certificate;
(iii)age certificate; and