Bombay High Court
Vaijinath S/O. Vishwambhar Talake vs The State Of Maharashtra And Anr on 9 March, 2020
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
22-appln-147-2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
22 CRIMINAL APPLICATION NO.147 OF 2020
IN REVN/97/2015
VAIJINATH S/O. VISHWAMBHAR TALAKE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mrs. M. G. Kasturkar h/f Mr. Kulkarni M. A.
APP for Respondents-State : Mr. P. K. Lakhotia
...
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 09-03-2020
ORDER :
. Issue notice to the respondents. Learned APP waives notice for respondent No.1-State. Notice of respondent No.2 is made returnable on 02-04-2020.
[SMT. VIBHA KANKANWADI, J.] SCM -1- ::: Uploaded on - 11/03/2020 ::: Downloaded on - 12/03/2020 00:46:57 :::