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Bombay High Court

Vaijinath S/O. Vishwambhar Talake vs The State Of Maharashtra And Anr on 9 March, 2020

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                                                         22-appln-147-2020.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD

                      22 CRIMINAL APPLICATION NO.147 OF 2020
                                 IN REVN/97/2015

                   VAIJINATH S/O. VISHWAMBHAR TALAKE
                                    VERSUS
                   THE STATE OF MAHARASHTRA AND ANR
                                       ...
      Advocate for Applicant : Mrs. M. G. Kasturkar h/f Mr. Kulkarni M. A.
                 APP for Respondents-State : Mr. P. K. Lakhotia
                                       ...

                                           CORAM : SMT. VIBHA KANKANWADI, J.
                                           DATE    : 09-03-2020
ORDER :

. Issue notice to the respondents. Learned APP waives notice for respondent No.1-State. Notice of respondent No.2 is made returnable on 02-04-2020.

[SMT. VIBHA KANKANWADI, J.] SCM -1- ::: Uploaded on - 11/03/2020 ::: Downloaded on - 12/03/2020 00:46:57 :::