Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in The Rajasthan Medical Rules, 1957 1. (1)These rules may be called Rajasthan Medical Rules, 1957.(2)They extend to the area of the pre-Reorganisation State of Rajasthan.(3)They shall come into force on their publication in the Rajasthan Gazette.
