Section 2(2)(ix) in U.P. Protection of Interest of Depositors in Financial Establishment Act, 2016

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

(ix)Deposits raised by companies in compliance with provisions of Sections 73, 74, 75 & 76 of the Companies Act, 2013.

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