Madhya Pradesh High Court
Devendra Kumar Jain vs Smt. Nanhi Bai on 30 January, 2019
1 SA-2711-2018 The High Court Of Madhya Pradesh SA-2711-2018 (DEVENDRA KUMAR JAIN Vs SMT. NANHI BAI) 2 Jabalpur, Dated : 30-01-2019 Shri Kapil Patwardhan, learned counsel for the appellants. Heard.
Records of the Courts below be requisitioned.
(SUJOY PAUL) JUDGE Biswal Digitally signed by SHIBA NARAYAN BISWAL Date: 30/01/2019 15:59:12