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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2) in Assam Yoga Council Act, 2018

(2)The objectives of the accreditation of institutions are :
(i)To ensure that Yoga institutions offer safe, reliable and quality medical and health care;
(ii)To ensure that institutions offering Yoga related Education are of acceptable academic quality relevant to the health care requirements of the country.