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State of Odisha - Section

Section 4 in The Orissa High Court (Appointment of Staff) Rules, 1963

4. [ [Substituted vide H. C. Notification No. 688/11.2.1974.]

The Registrar, the Deputy Registrar and the Assistant Registrar shall be members of the Orissa Superior Judicial Service (Senior Branch), the Orissa Judicial Service (Class I) and the Orissa Judicial Service (Class 11) respectively. The Joint Registrar shall be a person as indicated in Sub-rule (4) of- Rule 6 of the Orissa High Court (Conditions of Service of Staff) Rules. The Additional Assistant Registrar shall be a person as indicated in Sub-rule (5) of Rule 6 of the Orissa High Court (Conditions of Service of Staff) Rules.]