Allahabad High Court
State Of U.P. vs Rajesh Yadav & Another on 7 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 1524 of 2006 Appellant :- State Of U.P. Respondent :- Rajesh Yadav & Another Counsel for Appellant :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A.
Summon the lower court's record within a period of six weeks from today.
List on 02.04.2014.
Order Date :- 7.2.2014 Monika