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Jammu & Kashmir High Court - Srinagar Bench

Parveez Ahmad Baba vs Ut Of Jk And Ors on 5 October, 2021

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                Supplementary -1
                                                                   S.No. 112


  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

                                                             WP (C) 1997/2021
                                                              CM (6621/2021)
Parveez Ahmad Baba
                                                       ... Petitioner/Appellant(s)
               Through: Mr. M.A.Qayoom, Adv.

                           V/s
UT of JK and Ors.

               Through:
                                                               ... Respondent(s)


CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                     ORDER

05-10-2021 Notice in the main as well as in CM, returnable within two weeks. Requisite steps for service within one week. List on 21st October,2021. In the meanwhile, respondent no. 5 is directed not to cause any sort of interference in smooth running of petitioner's restaurant, namely, SAMCI, situated at residency Road, Srinagar.

(TASHI RABSTAN) JUDGE Srinagar 05-10-2021 "Shamim Dar"