Jammu & Kashmir High Court - Srinagar Bench
Parveez Ahmad Baba vs Ut Of Jk And Ors on 5 October, 2021
Author: Tashi Rabstan
Bench: Tashi Rabstan
Supplementary -1
S.No. 112
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (C) 1997/2021
CM (6621/2021)
Parveez Ahmad Baba
... Petitioner/Appellant(s)
Through: Mr. M.A.Qayoom, Adv.
V/s
UT of JK and Ors.
Through:
... Respondent(s)
CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
05-10-2021 Notice in the main as well as in CM, returnable within two weeks. Requisite steps for service within one week. List on 21st October,2021. In the meanwhile, respondent no. 5 is directed not to cause any sort of interference in smooth running of petitioner's restaurant, namely, SAMCI, situated at residency Road, Srinagar.
(TASHI RABSTAN) JUDGE Srinagar 05-10-2021 "Shamim Dar"