Bombay High Court
Cci Projects Pvt. Ltd vs Union Of India Throug Nimistry Of Law And ... on 19 January, 2023
Bench: G.S. Patel, S. G. Dige
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 41365 OF 2022
In
WRIT PETITION 4566 OF 2022
Cci Projects Pvt. Ltd. ....PETITIONER
V/S
Union Of India Throug Nimistry Of Law And....RESPONDENT
Justice And 3 Ors.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 19th January, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 13-02-2023 for circulation.
Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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